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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(f)"District Level Sports Association" means a sports unit, which represents a Revenue District, in a particular game or sports and is duly affiliated to the concerned District Sports Council, State Level Sports Association and District Olympic Association, and is registered with the Registrar;