Section 24(b) in National Cadet Corps (Girls Division) Rules, 1949
(b)[ The period of service rendered by an officer of the Girls' Division as a commissioned officer in the Armed Forces, WAC (1) or National Cadet Corps (Girls' Division) shall count towards her seniority and promotion.] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]
