Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(18) in Assam Excise Rules, 1945

(18)"Obscuration" means the difference, caused by matter in solution between the true strength of spirit and that indicated by the hydrometer;