Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6D] [Entire Act] Bengal Presidency - Subsection Section 6D(a) in Court of Wards Act, 1879 (a)all the property of any such sole proprietor or joint proprietors as are mentioned in clause (a),(b),(c),(f) or (g) of sub-section (1) of section 6;
