Calcutta High Court (Appellete Side)
Dr. Sourav Chattopadhyay & Ors vs State Of West Bengal & Ors on 9 March, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
09.03.2021 1 and 2 ns Ct.04 M.A.T. 773 of 2020 with I.A. CAN 1 of 2020 Dr. Sourav Chattopadhyay & Ors.
Vs. State of West Bengal & Ors.
And M.A.T. 774 of 2020 with I.A. CAN 1 of 2020 Dr. Moitreyee Chowdhury & Ors.
Vs. State of West Bengal & Ors.
Mr. Amit Kumar, Mr. Amiya Kr. Dutta, Mr. Swadesh Priya Ghosh .... for appellants. Mr. Indranil Roy, Mr. Sunit Kumar Roy .... for National Medical Commission. Mr. D. N. Maiti ... for W.B.U.H.S. Mr. Swapan Kumar Dutta, ld. A.G.P., Mr. Sirsanya Bandyapadhyay, Mr. Arka Kumar Nag .... for State.
Re: M.A.T. 773 of 2020 Appellants in this appeal are three in number. They have not been given incentive marks as their service 2 was neither in rural nor in difficult or remote areas. As such, it does not appear they are entitled to any relief on their challenge meeting with success.
Re: M.A.T. 774 of 2020 In this appeal there are five appellants. We have required assistance from Mr. Bandyapadhyay, learned advocate and Junior Standing Counsel appearing on behalf of State, regarding data furnished by the supplementary affidavit filed on last occasion. The assistance was regarding identification of original marks obtained in NEET examination and aggregate on incentive marks added, achieved by the five appellants. We have also obtained assistance from Mr. Kumar, learned advocate appearing on behalf of said appellants, with regard to his contention that candidates, who have served in municipal towns or areas, have wrongly been given incentive marks. 14 candidates have been pointed out as having wrongly received incentive marks from the data given in the supplementary affidavit.
We give below two charts. The first is regarding those candidates, who, according to appellants, ought not to have received incentive marks. The second is chart showing original and aggregate marks obtained by appellants.
3 Name Original marks Aggregate marks Goutam Dhali 242 314.6 Saurav Das 655 851.5 Akhilesh Kumar 660 858 Verma Avijit Jana 354 460.2 Debanjan Roy 605 786.5 Dipankar Das 345 448.5 Kasem Ali 331 430.3 Nannika Pradhan 346 449.8 Parvez Wasif 544 707.2 Imam Samsujjaha 550 715 Santanu Halder 407 529.1 Shampa Mondal 381 495.3 Srikanta Halder 411 534.3 Subhamoy Mal 497 646.1 Name Original marks Aggregate marks Anindya Saha 484 629.2 Jayanta Das 441 485.1 (one year) Sayantan Rout 489 635.7 Sourav 420 546 Chattopadhyay Syamantak 553 718.9 Chakraborty
We will dispose of these appeals on adjourned date. The information given above is to be considered by the parties.
List on 16th March, 2021.
(Arindam Sinha, J.) (Suvra Ghosh, J.)