Bombay High Court
Fortpoint Automotive Pvt. Ltd. Through ... vs Mumbai Municipal Corporation ... on 10 September, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 145 OF 2018
Fortpoint Automotive Pvt. Ltd. Through Its ....Petitioner
Constittuted Signatory,
V/S
Mumbai Municipal Corporation Mahapalika ....Respondent
Bhavan And Ors.
Harish Pandya a/w H.K.Surthokarai i/by Hks Legal For Petitioner Aseem Naphade i/by M. V. Kini & Co. R. No. 3 And 4 CORAM : R.D. DHANUKA, J DATE : 10th September, 2018 P.C. :
At the request of learned advocate for the petitioner, Stand over to 11/09/2018. Ad-interim relief ,if any,granted earlier to continue till the next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:49:40 :::