Section 2(c) in The State Financial Corporations (Amendment) Act, 2000
(c)clauses (ff) and (fff) shall be re- lettered as clauses (fb) and (fc) thereof and before clause (fb) as so re- lettered, the following clause shall be inserted, namely:-' (fa)" Small Industries Bank" means the Small Industries Development Bank of India established under sub- section (1) of section 3 of the Small Industries Development Bank of India Act, 1989 (39 of 1989 );';.
