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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(b) in The West Bengal Lifts And Escalators Act, 1955

(b)the manner in which [plans] [Word substituted for the words 'erection plans' by West Bengal Act 23 of 1961.] of a lift installation shall be submitted;