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State of Odisha - Section

Section 282 in Grama Panchayats Rules, 1968

282. Annual administration report on working of Grama Panchayats.

- The Grama Panchayat shall after the close of each financial year, submit the annual administration report on the working of the Grama Panchayat, after its approval in Panchayat meeting, to the Panchayat Samiti by the 15th May of the following year.