Delhi High Court - Orders
Rita Chakma vs Rajiv Gandhi Super Speciality Hospital ... on 7 March, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2246/2024
RITA CHAKMA ..... Petitioner
Through: Mr. Nitesh Kumar Singh, Mr.
Devender Singh and Ms. Savita,
Advocates
versus
RAJIV GANDHI SUPER SPECIALITY HOSPITAL
(RGSSH) AND ORS ..... Respondent
Through: Mr. Anuj Aggarwal, ASC with Ms.
Arshya Singh, Mr. Yash Upadhyay
and Mr. Siddhant Dutt, Advocates for
R-1 & 3.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.03.2024 (The proceeding has been conducted through Hybrid Mode) CM APPL. 14361/2024
1. This is an application seeking recording of the appearance, which was inadvertently missed in the order dated 15.02.2024.
2. For the reasons stated therein, the application is allowed.
3. The appearance of Mr. Anuj Aggarwal, learned ASC, GNCTD be recorded for Chief Secretary-respondent nos. 1 and 3 for 15.02.2024.
4. Appropriate corrigenda be issued.
5. The application stands disposed of.
TUSHAR RAO GEDELA, J MARCH 7, 2024/Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:25:23