Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Rita Chakma vs Rajiv Gandhi Super Speciality Hospital ... on 7 March, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~49
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 2246/2024
                                                RITA CHAKMA                                                                       ..... Petitioner
                                                                                      Through:                 Mr. Nitesh Kumar Singh, Mr.
                                                                                                               Devender Singh and Ms. Savita,
                                                                                                               Advocates
                                                                                      versus
                                                RAJIV GANDHI SUPER SPECIALITY HOSPITAL
                                                (RGSSH) AND ORS                      ..... Respondent
                                                                                      Through:                Mr. Anuj Aggarwal, ASC with Ms.
                                                                                                              Arshya Singh, Mr. Yash Upadhyay
                                                                                                              and Mr. Siddhant Dutt, Advocates for
                                                                                                              R-1 & 3.
                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 07.03.2024 (The proceeding has been conducted through Hybrid Mode) CM APPL. 14361/2024

1. This is an application seeking recording of the appearance, which was inadvertently missed in the order dated 15.02.2024.

2. For the reasons stated therein, the application is allowed.

3. The appearance of Mr. Anuj Aggarwal, learned ASC, GNCTD be recorded for Chief Secretary-respondent nos. 1 and 3 for 15.02.2024.

4. Appropriate corrigenda be issued.

5. The application stands disposed of.

TUSHAR RAO GEDELA, J MARCH 7, 2024/Aj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2024 at 21:25:23