Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(1) in The Tripura Land Revenue And Land Reforms Act, 1960

(1)On, and from the date on which any of the. provisions of this Act are 'brought into force in any area in the Union territory of Tripura, the enactments specified In the Schedule, or so much thereof as relate to the matters, covered by the provisions so brought into force repealed In such area.