Bombay High Court
Abhay S/O. Krushnarao Ghate vs Pabitra Kumar S/O Gopal Chandra Rout And ... on 6 February, 2023
Author: Avinash G Gharote
Bench: Avinash G. Gharote
wp 1561.21. 1/1 4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Letter O.W. No.26/2023 in Writ Petition No.1561/2021 (D)
Abhay V Pabitra Kumar and another
**********************************************************************************
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
**********************************************************************************
CORAM : AVINASH G GHAROTE, J.
DATE : 06-02-2023 Time as sought for is extended to decide Special Civil Suit No.477/2020.
JUDGE Deshmukh ::: Uploaded on - 06/02/2023 ::: Downloaded on - 08/02/2023 01:37:11 :::