Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(c) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973 (c)the amount due, if any, including interest thereon, from the licensee to the Board, for energy supplied by the Board before the vesting date ;
