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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(2)(e) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(e)have any power or duty in respect of offences and penalties therefor insofar as they relate to any matter connected with water-supply and sewerage;