Delhi High Court - Orders
Razorpay Software Limited vs Payu Payments Private Limited And Anr on 30 March, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 270/2026 & I.A. 6971/2026
RAZORPAY SOFTWARE LIMITED .....Plaintiff
Through: Mr. Zeeshan Khan and Ms. Saumya
Agarwal, Advocates.
versus
PAYU PAYMENTS PRIVATE LIMITED AND ANR.
.....Defendants
Through: Mr. Rajeeve Mehra, Senior Advocate
with Mr. V. Anush Raajan and Mr. Pradyumn
Yadav, Advocate for D-1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 30.03.2026
List on 24.04.2026.
JYOTI SINGH, J
MARCH 30, 2026/VP
This is a digitally signed order.
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