Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(6) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012 (6)The renewed licence granted under sub-rule (5) shall be only for a period of three years.
