Madhya Pradesh High Court
State Of M.P. vs Ramcharan on 25 November, 2025
1 WP-1428-2012 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 1428 of 2012 (STATE OF M.P. AND OTHERS Vs RAMCHARAN ) Dated : 25-11-2025 Ms. Ekta Vyas - Panel Lawyer for the petitioners/State.
The service report of SPC, issued in compliance of the order dated 08.09.2025, is still awaited.
List the case after the service report of SPC is received .
(AMIT SETH) JUDGE AK/-
Signature Not Verified Signed by: ANAND KUMAR Signing time: 25-11-2025 19:42:52