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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(xxxi) in Martin Luther Christian University Act, 2005

(xxxi)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising counseling or for rendering any other assistance including training, conducting contact classes and administration examinations required by the students;