Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 50 in The Anna University of Technology, Chennai Act, 2010

50. Terms and conditions of service of Heads of Departments.

(1)Each Department of the University shall have a Head who shall be a Professor or Director and whose duties and functions and terms and conditions of appointment shall conditions of be such as may be prescribed by the ordinances:Provided that if there is more than one Professor in any Department, the Head Department, of the Department shall be appointed in the manner prescribed by the ordinances:Provided further that in a Department where there is no Professor, an Associate Professor or an Assistant Professor may be appointed as head of the Department in the manner prescribed by the ordinances.
(2)It shall be open to a Professor or an Associate Professor or an Assistant Professor to decline the offer of appointment as Head of the Department.
(3)A person appointed as Head of the Department shall hold office as such for a period of three years and shall be eligible for reappointment.
(4)A Head of the Department may resign his office at any time during his tenure of office.
(5)A Head of the Department shall perform such functions as may be prescribed by the ordinances.