Section 3(1) in The M.P. Farmers' Organisation Constitution Rules, 1999
(1)The District Collector, may by notification delineate the command area under each of the irrigation system within his district on a hydraulic basis which may be administrative viable; and declare it to be a water users' area for the purpose of the Act and publish a notification in Form A. The Farmers' Organisation shall have distinct name; by amending the notification published under this sub-rule.
