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[Cites 4, Cited by 0]

Karnataka High Court

Smt.K.R. Nagavamba vs State Of Karnataka on 17 January, 2024

Author: S Sunil Dutt Yadav

Bench: S Sunil Dutt Yadav

                                              -1-
                                                             NC: 2024:KHC:2098
                                                         WP No. 25131 of 2023
                                                     C/W WP No. 25590 of 2023
                                                         WP No. 25600 of 2023
                                                         WP No. 25601 of 2023


                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 17TH DAY OF JANUARY, 2024

                                           BEFORE
                        THE HON'BLE MR JUSTICE S SUNIL DUTT YADAV
                        WRIT PETITION NO. 25131 OF 2023 (LB-RES)
                                          C/W
                        WRIT PETITION NO. 25590 OF 2023(LB-RES)
                        WRIT PETITION NO. 25600 OF 2023(LB-RES)
                        WRIT PETITION NO. 25601 OF 2023(LB-RES)

                   IN W.P.NO. 25131/2023

                   BETWEEN:

                   1.    SMT.K.R. NAGAVAMBA
                         W/O LATE K N RAJAGOPALA SETTY
                         AGED ABOUT 68 YEARS
                         RESIDING AT DOOR NO.645
                         T R COLONY
                         GOWRIBIDANUR-561 208
                         CHIKBALLAPURA DISTRICT
Digitally signed
by VIJAYA P        2.    SMT ACHAMAMBA
Location: HIGH
COURT OF                 W/O LATE BHAGAVANT GUPTA
KARNATAKA
                         AGED ABOUT 77 YEARS
                         RESIDING AT KOLIMI STREET
                         M G ROAD
                         NOW CALLED KUVEMPU ROAD
                         GOWRIBIDANUR-561 208
                         CHIKKABALLAPURA DISTRICT

                   3.    SRI C V NAVEEN KUMAR
                         S/O LATE C S VASANTHAIAH
                         AGED ABOUT 48 YEARS
                         RESIDING AT NO. D 249
                         M G ROAD
                         ALSO CALLED KUVEMPU ROAD
                           -2-
                                        NC: 2024:KHC:2098
                                    WP No. 25131 of 2023
                                C/W WP No. 25590 of 2023
                                    WP No. 25600 of 2023
                                    WP No. 25601 of 2023


     GOWRIBIDANURU-561 208
     CHIKBALLAPURA DISTRICT

4.   SRI C A ASHOK KUMAR
     S/O LATE C R ANANDRAM GUPTA
     AGED ABOUT 69 YEARS
     RESIDING AT DOOR NO.44-1
     THYAGARAJA COLONY
     GOWRIBIDANUR-561 208
     CHIKBALLAPURA DISTRICT

5.   SMT N M NIHARIKA
     W/O SUHAS R M
     AGED ABOUT 25 YEARS
     RESIDING AT 2357
     SURYA, 19TH CROSS
     K R ROAD
     BANASHANKARI 2ND STAGE
     BANGALORE-560 070

6.   SMT N M MALIAKA
     D/O N S MANJUNATH
     AGED ABOUT 19 YEARS
     RESIDING AT C-559
     PUSHPA NILAYA
     RAILWAY STATION ROAD
     GOWRIBIDANUR-561 208
     CHIKKABALLAPURA DISTRICT
                                          ... PETITIONERS
(BY SRI. SACHINDRA KARANTH., ADVOCATE)

AND:


1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF HOUSING AND
     URBAN DEVELOPMENT
     MULTI-STORIED BUILDING
     BANGALORE-560 001
                           -3-
                                          NC: 2024:KHC:2098
                                      WP No. 25131 of 2023
                                  C/W WP No. 25590 of 2023
                                      WP No. 25600 of 2023
                                      WP No. 25601 of 2023


2.   THE DEPUTY COMMISSIONER
     CHIKBALLAPUR DISTRICT
     CHIKBALLAPUR-562 101

3.   THE TASHILDAR
     GOWRIBIDANUR
     CHIKBALLAPUR DISTRICT-562 101

4.   NATIONAL HIGHWAY AUTHORITY OF INDIA
     G 5 AND 6
     SECTOR-10, DWARAKA
     NEW DELHI-110 075
     REPRESENTED BY ITS CHAIRMAN

5.   ASSISTANT EXECUTIVE ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA
     NATIONAL HIGHWAY SUB DIVISION
     CHIKABALLAPURA-562 101

6.   ASSISTANT ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA
     NATIONAL HIGHWAY SUB DIVISION
     CHIKABALLAPURA-562 101

7.   UNION OF INDIA
     REPRESENTED BY THE SECRETARY
     MINISTRY OF ROAD
     TRANSPORT AND HIGHWAYS
     TRANSPORT BHAWAN
     1, PARLIAMENT STREET
     NEW DELHI-110 001

8.   CITY MUNICIPAL COUNCIL
     GOWRIBIDANUR-561 208
     REPRESENTED BY ITS COMMISSIONER

9.   CIRCLE INSPECTOR OF POLICE
     GOWRIBIDANUR CIRCLE
     GOWRIBIDANUR-561 208
                                          ... RESPONDENTS
(BY SMT. B.P. RADHA., AGA FOR R1 TO R3, R9;
                            -4-
                                         NC: 2024:KHC:2098
                                     WP No. 25131 of 2023
                                 C/W WP No. 25590 of 2023
                                     WP No. 25600 of 2023
                                     WP No. 25601 of 2023


     SMT. SHILPA SHAH., ADVOCATE FOR R4 TO R6;
     SRI. AJAY PRABHU., ADVOCATE FOR R7;
     SRI. PRAJWAL P., ADVOCATE FOR R8)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE
RESPONDENTS SHALL NOT DEMOLISH ANY PORTION OF THE
SCHEDULE PROPERTIES BELONGING TO THE PETITIONERS
BEARING ASSESSMENT NOS. 364/324/1, 366/326, 373/333,
113/100, 368/328, 665/325 AND 667/327 WHICH IS SITUATED
ON EITHER SIDE OF KUVEMPU ROAD, ALSO CALLED M G
ROAD, GOWRIBIDANUR TOWN, CHIKBALLAPUR TALUK,
WITHOUT     FIRST   ACQUIRING    THE   PROPERTIES    IN
ACCORDANCE WITH LAW AND PAYING FULL COMPENSATION
AND ETC.


IN W.P.NO. 25590/2023

BETWEEN:

1.    SRI K S NAGARAJ
      S/O SRI KAPARTHI SATYANARAYANA GUPTA
      AGED ABOUT 54 YEARS
      BRAHMIN STREET
      GOWRIBIDANUR-561 208

2.    SRI N R MANJUNATH GUPTA
      S/O NAMA RAMGUPTA
      AGED ABOUT 74 YEARS
      TYAGARAJA COLONY
      GOWRIBIDANURU-561 208

3.    SRI N R SRINIVAS GUPTA
      S/O N R RADHAKRISHNA GUPTA
      AGED ABOUT 52 YEARS
      C-13, V V PURAM
      GOWRIBIDANUR-561 208
                           -5-
                                        NC: 2024:KHC:2098
                                    WP No. 25131 of 2023
                                C/W WP No. 25590 of 2023
                                    WP No. 25600 of 2023
                                    WP No. 25601 of 2023


4.   SRI N S PANDURANGA GUPTA
     S/O NAMA SRINIVASAIAH SETTY
     AGED ABOUT 84 YEARS
     PANDURANGA JEWELLERY
     M G ROAD
     GAURIBIDANURU-561 208

5.   SRI P S SATHISH KUMAR
     S/O POBBISHETTY SITHARAMAIAH
     AGED ABOUT 55 YEARS
     NO.1/62, KODIBRAMHADEVA NILAYA
     ABHILASH LAYOUT
     GOWRIBIDANUR-561 208

6.   SRI K N SURAIAH SETTY
     S/O APPAIAH SETTY
     AGED ABOUT 85 YEARS
     C-559, PUSHPA NILAYA
     RAILWAY STATION ROAD
     GAURIBIDANUR

7.   SMT KALPANA M
     W/O N S MANJUNATH
     AGED ABOUT 47 YEARS
     C-559, PUSHPA NILAYA
     RAILWAY STATION ROAD
     GOWRIBIDANUR-561 208

8.   SRI PRAMOD JAI SHEEL
     S/O LATE JAISHEEL SHETTY
     AGED ABOUT 55 YEARS
     C/O ESTHURI HARDWARE
     B H ROAD
     GAURIBIDANUR

9.   SRI E S RAMESH KUMAR
     S/O LATE ESTURI SUBBAIAH SHETTY
     AGED ABOUT 66 YEARS
     B-13 MAIN ROAD
     GOWRIBIDANUR
                            -6-
                                         NC: 2024:KHC:2098
                                     WP No. 25131 of 2023
                                 C/W WP No. 25590 of 2023
                                     WP No. 25600 of 2023
                                     WP No. 25601 of 2023


10 . SRI N C SRINIVASA MURTHY
     S/O SRI N L CHENNAIAH SHETTY
     AGED ABOUT 68 YEARS
     TYAGARAJA COLONY
     GAURIBIDANUR

11 . SMT E R VIJAYALAKSHMI
     W/O SRI E N RANGANATH
     AGED ABOUT 70 YEARS
     VENKATAPPA GALLI
     MAIN ROAD
     GOWRIBIDANUR

12 . SRI SUBRAMANYAM K S
     S/O SURYANARAYAN SHETTY
     AGED ABOUT 62 YEARS
     NO.440, ANUGRAHA NIVAS
     RAILWAY STATION ROAD
     GOWRIBIDANUR

13 . SRI BAWAR SINGH
     S/O KHEEM SINGH
     AGED ABOUT 60 YEARS
     TYAGARAJA COLONY
     GAURIBIDANUR

14 . SRI NAGARAJ A R
     S/O LATE A N RAMAIAH SHETTY
     AGED ABOUT 66 YEARS
     V V PURAM
     GAURIBIDANUR

15 . SRI BALARAM A N
     S/O LATE A R NARAYAN SHETTY
     AGED ABOUT 77 YEARS
     V V PURAM
     GAURIBIDANUR

16 . SRI A N LAKSHMAN
     SON OF LATE A R NARAYAN SHETTY
                           -7-
                                        NC: 2024:KHC:2098
                                    WP No. 25131 of 2023
                                C/W WP No. 25590 of 2023
                                    WP No. 25600 of 2023
                                    WP No. 25601 of 2023


    AGED ABOUT 74 YEARS
    V V PURAM
    GAURIBDINAUR

17 . SRI A N RAJANNA
     SON OF LATE A R NARAYAN SHETTY
     AGED ABOUT 71 YEARS
     V V PURAM
     GAURIBIDANUR

18 . SRI A N VENUGOPAL
     SON OF LATE A R NARYAN SHETTY
     AGED ABOUT 69 YEARS
     V V PURAM
     GAURIBIDANUR

19 . SRI A N KRISHNAMURTHY
     SON OF LATE A R NARAYAN SHETTY
     AGED ABOUT 75 YEARS
     SRI LAKSHMI NILAYA
     BASAVESHWARA BAVANA
     V V PURAM
     GAURIBIDANUR

20 . SRI P S SATYAPRASAD
     SON OF P S SANJEEVAIAH
     AGED ABOUT 57 YEARS
     M G ROAD
     GOWRIBIDANUR

21 . SRI S H NAGARAJ
     SON OF S K HANUMANTHAIAH SETTY
     AGED ABOUT 65 YEARS
     V V PURAM
     GOWRIBDANUR

22 . SRI G NARASIMHMURTHY
     SON OF GANGADHARAPPA
     AGED ABOUT 65 YEARS
                           -8-
                                        NC: 2024:KHC:2098
                                    WP No. 25131 of 2023
                                C/W WP No. 25590 of 2023
                                    WP No. 25600 of 2023
                                    WP No. 25601 of 2023


     NO.4, 1 FLOOR
     KUDLU MAIN ROAD
     B.T.R. GARDEN
     SCHOOL BOMMANAHALLI
     ANEKALU
     BANGALORE 560 068
                                     ... PETITIONERS

(BY SRI. SACHINDRA KARANTH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF HOUSING AND
     URBAN DEVELOPMENT
     MULTI-STORIED BUILDING
     BANGALORE-560 001

2.   THE DEPUTY COMMISSIONER
     CHIKKABALLAPUR DISTRICT
     CHIKKABALLAPUR-562 101

3.   THE TAHSILDAR
     GOWRIBIDANUR
     CHIKBALLAPUR DISTRICT-562 101

4.   NATIONAL HIGHWAY AUTHORITY OF INDIA
     G 5 AND 6, SECTOR-10
     DWARAKA
     NEW DELHI-110 075
     REPRESENTED BY ITS CHAIRMAN

5.   ASSISTANT EXECUTIVE ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA
     NATIONAL HIGHWAY SUB DIVISION
     CHIKABALLAPURA-562 101

6.   ASSISTANT ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA
                           -9-
                                          NC: 2024:KHC:2098
                                      WP No. 25131 of 2023
                                  C/W WP No. 25590 of 2023
                                      WP No. 25600 of 2023
                                      WP No. 25601 of 2023


     NATIONAL HIGHWAY SUB DIVISION
     CHIKABALLAPURA-562 101

7.   UNION OF INDIA
     REPRESENTED BY THE SECRETARY
     MINISTRY OF ROAD
     TRANSPORT AND HIGHWAYS
     TRANSPORT BHAWAN
     1, PARLIAMENT STREET
     NEW DELHI-110 001

8.   CITY MUNICIPAL COUNCIL
     GOWRIBIDANUR-561 208
     REPRESENTED BY ITS COMMISSIONER

9.   CIRCLE INSPECTOR OF POLICE
     GOWRIBIDANUR CIRCLE
     GOWRIBIDANUR-561 208
                                          ... RESPONDENTS
(BY SMT. B.P. RADHA., AGA FOR R1 TO R3, R9;
    SMT. SHILPA SHAH., ADVOCATE FOR R4 TO R6;
    SRI. CHARAN KUMAR K.V, ADVOCATE FOR R7;
    SRI. PRAJWAL P., ADVOCATE FOR R8)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE
RESPONDENTS SHALL NOT DEMOLISH ANY PORTION OF THE
SCHEDULE PROPERTIES BELONGING TO THE PETITIONERS
BEARING MUNICIPAL ASSESSMENT NOS. 71/20/73/71,
662/1/613/1, 670/622, 670/1/622/1, 667/618, 667C/618C,
655E/606E, 655/D/606/D, 946/1, G946/2, G946/1/1G,
1G1B1/946/G/B,   E/946/E,  946/1C,  358/347,  144/127,
197/172, 9/6, AND 1617/1400, WHICH IS SITUATED ON
EITHER SIDE OF KUVEMPU ROAD, ALSO CALLED M.G. ROAD,
GOWRIBIDANUR TOWN, CHIKBALLAPUR TALUK, WITHOUT
FIRST ACQUIRING THE PROPERTIES IN ACCORDANCE WITH
LAW AND PAYING FULL COMPENSATION AND ETC.
                           - 10 -
                                           NC: 2024:KHC:2098
                                       WP No. 25131 of 2023
                                   C/W WP No. 25590 of 2023
                                       WP No. 25600 of 2023
                                       WP No. 25601 of 2023


IN W.P.NO. 25600/2023

BETWEEN:

1.   SRI KHARTHA RAM
     SON OF SRI DURGA RAM,
     AGED ABOUT 42 YEARS,
     NO 1630/15, GEETHA ASHRAMA ROAD,
     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208.

2.   SRI K M NAGENDRA PRASAD
     SON OF SRI K S MALLIKARJUN GUPTA,
     AGED ABOUT 28 YEARS,
     TOBACCO COLONY,
     RATNAMMA LAYOUT,
     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208.

3.   SRI C A JAYAKUMAR
     SON OF SRI ANAND RAM GUPTA C R
     AGED ABOUT 64 YEARS,
     PADMANABANAGAR,
     183, AKSHAYA COMFORTS,
     C J VENKATADAS ROAD,
     BIDARAHALLI,
     BENGALURU - 560 070

4.   SRI M M MANOHAR
     SON OF MURARIAH SHETTY,
     AGED ABOUT 55 YEARS,
     DOOR NO 14/77/1, MAITRIKOOTA ROAD,
     V V PURAM,
     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208.

5.   SRI C A RAGHU RAM
     SON OF ASHOK KUMAR,
     AGED ABOUT 35 YEARS,
     DOOR NO. 44/1, TYAGARAJA COLONY,
                            - 11 -
                                            NC: 2024:KHC:2098
                                        WP No. 25131 of 2023
                                    C/W WP No. 25590 of 2023
                                        WP No. 25600 of 2023
                                        WP No. 25601 of 2023


     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208

6.   SMT N G RAJALAKSHMI
     W/O LATE N V GOPI
     AGED ABOUT 52 YEARS,
     SRI LAKSHMIVENKATESHWARA NILAYA,
     C-581, TYAGARAJA COLONY,
     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208

7.   SMT LAKSHMI ARAVIND
     WIFE OF LATE S S ARAVIND,
     AGED ABOUT 38 YEARS,
     NO 15, 4TH CROSS,
     BHUVANESHWARI NAGAR,
     BENGALURU - 560 032.

8.   SRI K V SAROJAMMA
     WIFE OF LATE K A VISHWANATH,
     AGED ABOUT 82 YEARS,
     B H ROAD CROSS,
     NEXT TO GRAMINA BANK, UPSTAIRS,
     GOWRIBIDANUR,
     CHIKKABALLAPUR DISTRICT - 561 208
     REPRESENTED BY HER
     GPA HOLDER SRI MADHUKAR K V

9.   SMT SOWMYA M V
     WIFE OF VENKATESH M G
     AGED ABOUT 44 YEARS,
     VENKATESHWARA NILAYA,
     NEAR R K CLINIC,
     V V PURAM,
     GOWRIBIDANUR,
     CHIKBALLAPUR DISTRICT - 561 208.

10. SMT N S PADMAPRIYA
    WIFE OF N V SRIDHAR,
    AGED ABOUT 44 YEARS,
                           - 12 -
                                           NC: 2024:KHC:2098
                                       WP No. 25131 of 2023
                                   C/W WP No. 25590 of 2023
                                       WP No. 25600 of 2023
                                       WP No. 25601 of 2023


     VENKATADRI NILAYA,
     BRAHMIN STREET,
     VINAYAK NAGAR,
     GOWRIBIDANUR,
     CHIKBALLAPUR DISTRICT - 561 208

11. SMT SUJATHA
    WIFE OF BALASUBRAMANYAM,
    AGED ABOUT 72 YEARS,
    V V PURAM, GOWRIBIDANUR,
    CHIKBALLAPUR DISTRICT - 561 208

12. SRI A SATYANARAYANA SHETTY
    SON OF A N ANANDAKRISHNAIAH,
    AGED ABOUT 72 YEARS,
    2ND CROSS, 631/2, TYAGARAJA COLONY,
    GOWRIBIDANUR,
    CHIKBALLAPUR DISTRICT - 561 208

13. SRI DINESH KUMAR JAIN
    SON OF DEEPCHAND JAIN,
    AGED ABOUT 45 YEARS,
    NO.11/1, 3RD FLOOR, 1ST CROSS,
    GEJJE BASATTI GALLI, COTTENPET,
    BENGALURU - 560 053.
                                             ... PETITIONERS
(BY SRI. SACHINDRA KARANTH., ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY,
     DEPARTMENT OF HOUSING AND
     URBAN DEVELOPMENT
     MULTI STORIED BUILDING,
     BANGALORE - 560 001.

2.   THE DEPUTY COMMISSIONER
     CHIKBALLAPUR DISTRICT
     CHIKBALLAPUR - 562 101.
                            - 13 -
                                            NC: 2024:KHC:2098
                                        WP No. 25131 of 2023
                                    C/W WP No. 25590 of 2023
                                        WP No. 25600 of 2023
                                        WP No. 25601 of 2023


3.   THE TASHILDAR
     GOWRIBIDANUR,
     CHIKBALLAPUR DISTRICT - 562 101.

4.   NATIONAL HIGHWAY AUTHORITY OF INDIA
     G 5 AND 6, SECTOR 10,
     DWARAKA, NEW DELHI - 110 075
     REPRESENTED BY ITS CHAIRMAN.

5.   ASSISTANT EXECUTIVE ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA.
     NATIONAL HIGHWAY SUB DIVISION,
     CHIKABALLAPURA - 562 101.

6.   ASSISTANT ENGINEER
     NATIONAL HIGHWAY AUTHORITY OF INDIA,
     NATIONAL HIGHWAY SUB DIVISION,
     CHIKABALLAPURA - 562 101.

7.   UNION OF INDIA
     REPRESENTED BY THE SECRETARY,
     MINISTRY OF ROAD
     TRANSPORT AND HIGHWAYS,
     TRANSPORT BHAWAN,
     1, PARLIAMENT STREET,
     NEW DELHI - 110 001.

8.   CITY MUNICIPAL COUNCIL
     GOWRIBIDANUR - 561 208
     CHIKKABALLAPUR DISTRICT - 561 208
     REPRESENTED BY ITS COMMISSIONER.

9.   CIRCLE INSPECTOR OF POLICE
     GOWRIBIDANUR CIRCLE,
     GOWRIBIDANUR - 561 208
     CHIKKABALLAPUR DISTRICT - 561 208

                                              ...RESPONDENTS
(BY SMT. B.P. RADHA., AGA FOR R1 TO R3;
                           - 14 -
                                           NC: 2024:KHC:2098
                                       WP No. 25131 of 2023
                                   C/W WP No. 25590 of 2023
                                       WP No. 25600 of 2023
                                       WP No. 25601 of 2023


   SMT. SHILPA SHAH., ADVOCATE FOR R4 TO R6;
   SRI. CHARAN KUMAR K.V., ADVOCATE FOR R7;
   SRI. PRAJWAL P., ADVOCATE FOR R8 & R9)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA, PRAYING TO DIRECT THE
RESPONDENTS SHALL NOT DEMOLISH ANY PORTION OF THE
SCHEDULE PROPERTIES BELONGING TO THE PETITIONERS
BEARING MUNICIPAL ASSESSMENT NOS. 372/1/332/1,
112/99, 113/1/100/1, 117/104, 119/106, 120/107, 121/10,
122/109, 363/323A, 362/322, 373/332, 373/A/1 AND 363/323
WHICH IS SITUATED ON EITHER SIDE OF KUVEMPU ROAD,
ALSO   CALLED    M.G.   ROAD,    GOWRIBIDANUR     TOWN,
CHIKKABALLAPUR TALUK, WITHOUT FIRST ACQUIRING THE
PROPERTIES VALIDLY AND IN ACCORDANCE WITH LAW AND
PAYING FULL COMPENSATION AND ETC.


IN W.P.NO. 25601/2023

BETWEEN:

1. SRI D S RAMESH KUMAR
   LATE N K SRIRAMAIAH SETTY,
   AGED ABOUT 56 YEARS,
   RESIDING AT C 666, GOWRI NILAYA,
   T.R. COLONY,
   GOWRIBIDANUR-561 208
   CHIKBALLAPURA DISTRICT.

2. SRI.K. SRINIVASA MURTHY
   S/O LATE K. ANANTHARAMAIAH SETTY,
   AGED ABOUT 72 YEARS,
   RESIDING AT NO.338,
   M.G.ROAD,
   NOW CALLED KUVEMPU ROAD,
   GOWRIBIDANUR-561 208
   CHIKBALLAPURA DISTRICT
                          - 15 -
                                          NC: 2024:KHC:2098
                                      WP No. 25131 of 2023
                                  C/W WP No. 25590 of 2023
                                      WP No. 25600 of 2023
                                      WP No. 25601 of 2023


3. SMT. RAJALAKSHMI
   W/O LATE P.V. JAGGANATH,
   AGED ABOUT 68 YEARS,
   RESIDING AT NO.163,
   THIRUMALA NILAYA,
   V.V.PURAM,
   BEHIND NATARAJA THEATER,
   GOWRIBIDANUR-561 208
   CHIKBALLAPURA DISTRICT

4. SMT. SHOBHASHREE T.H.
   W/O L RAMESH,
   AGED ABOUT 45 YEARS,
   RESIDING AT V.V.PURAM,
   OPPOSITE GOWRI SCHOOL,
   V.V.PURAM,
   GOWRIBIDANUR-561 208
   CHIKBALLAPURA DISTRICT.
                                            ... PETITIONERS
(BY SRI. SACHINDRA KARANTH., ADVOCATE)

AND:


1. STATE OF KARNATAKA
   REPRESENTED BY ITS SECRETARY,
   DEPARTMENT OF HOUSING AND
   URBAN DEVELOPMENT,
   MULTI-STORIED BUILDING,
   BANGALORE-560 001

2. THE DEPUTY COMMISSIONER
   CHIKBALLAPUR DISTRICT,
   CHIKBALLAPUR-562 101

3. THE TASHILDAR
   GOWRIBIDANUR,
   CHIKABALLAPUR DISTRICT-562 101
                          - 16 -
                                          NC: 2024:KHC:2098
                                      WP No. 25131 of 2023
                                  C/W WP No. 25590 of 2023
                                      WP No. 25600 of 2023
                                      WP No. 25601 of 2023


4. NATIONAL HIGHWAY AUTHORITY OF INDIA
   G 5 AND 6,
   SECTOR-10,
   DWARAKA,
   NEW DELHI-110 075
   REPRESENTED BY ITS CHAIRMAN

5. ASSISTANT EXECUTIVE ENGINEER
   NATIONAL HIGHWAY AUTHORITY OF INDIA,
   NATIONAL HIGHWAY SUB DIVISION,
   CHIKABALLAPURA-562 101

6. ASSISTANT ENGINEER
   NATIONAL HIGHWAY AUTHORITY OF INDIA,
   NATIONAL HIGHWAY SUB DIVISION,
   CHIKABALLAPURA-562 101

7. UNION OF INDIA
   REPRESENTED BY THE SECRETARY,
   MINISTRY OF ROAD,
   TRANSPORT AND HIGHWAYS,
   TRANSPORT BHAWAN,
   1, PARLIAMENT STREET,
   NEW DELHI-110 001

8. CITY MUNICIPAL COUNCIL
   GOWRIBIDANUR-561 208
   REPRESENTED BY ITS COMMISSIONER.

9. CIRCLE INSPECTOR OF POLICE
   GOWRIBIDANUR CIRCLE,
   GOWRIBIDANUR-561 208
                                          ... RESPONDENTS
(BY SMT. B.P. RADHA., AGA FOR R1 TO R3 & R9;
    SMT. SHILPA SHAH., ADVOCATE FOR R4 TO R6;
    SRI. CHAVAN KUMAR K.V., ADVOCATE FOR R7;
    SRI. PRAJWAL P., ADVOCATE FOR R8)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
                              - 17 -
                                              NC: 2024:KHC:2098
                                          WP No. 25131 of 2023
                                      C/W WP No. 25590 of 2023
                                          WP No. 25600 of 2023
                                          WP No. 25601 of 2023


DIRECT THE RESPONDENTS SHALL NOT DEMOLISH ANY
PORTION OF THE SCHEDULE PROPERTIES BELONGING TO THE
PETITIONERS   BEARING   MUNICIPAL   ASSESSMENT    NO.
121/1/108/1, 331/290, 364/324, 372/2 (PORTION), 372/2
(REMAINING) AND 369/329 WHICH IS SITUATED ON EITHER
SIDE OF KUVEMPU ROAD, ALSO CALLED M.G. ROAD,
GOWRIBIDAMUR TOWN, CHIKKABALLAPUR TALUK, WITHOUT
FIRST ACQUIRING THE PROPERTIES VALIDLY AND IN
ACCORDANCE WITH LAW AND AFTER PAYING FULL
COMPENSATION AND ETC.

    THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:

                           ORDER

Petitioners in these writ petitions have sought for issuance of writ of mandamus to direct the respondents not to demolish any portion of the schedule properties belonging to the petitioners as described in each of the petitions and have sought for an order of restraint against the respondents not to take any action without following the due process of law by resorting to acquisition.

2. As the relief sought for and the factual matrix in all the petitions are identical, all the petitions are taken up for disposal and are disposed off by a common order.

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NC: 2024:KHC:2098 WP No. 25131 of 2023 C/W WP No. 25590 of 2023 WP No. 25600 of 2023 WP No. 25601 of 2023

3. It is the case of the petitioners that they are the lawful owners of the properties, details of which have been furnished in the petition and that there has been survey regarding formation of road. It is submitted that the proposed National Highway - 69 is being laid out and in the context of laying out such road, there is an apprehension of the petitioners regarding encroachment of their properties.

4. Petitioners submit that without any acquisition having been conducted, there is a threat of utilization of petitioners' properties. By placing reliance on the survey sketch, it is submitted that the highway runs through the properties of the petitioners.

5. Learned counsel appearing for the National Highway Authority of India (NHAI) submits that the development of the National Highway which is the subject matter of the present petitions has not been entrusted as yet by the Central Government and accordingly, unless

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NC: 2024:KHC:2098 WP No. 25131 of 2023 C/W WP No. 25590 of 2023 WP No. 25600 of 2023 WP No. 25601 of 2023 entrustment under Section 5 of the National Highways Authority of India Act, 1988, question of the NHAI executing any work does not arise and further points out that the sketch enclosed along with W.P.No. 25601/2023 at Annexure-H would indicate that the development of the highway has been entrusted to the National Highway (PWD) i.e. to the state agency.

6. Learned Additional Government Advocate submits upon instructions that though the formation of the highway is a task entrusted to the State, however it is clear that they would not make use of the private property without resorting to acquisition as per law.

7. In light of the said undertaking, petitions are disposed off while observing that there cannot be any utilization of private properties of the petitioners except after acquisition or obtaining transfer of private property by negotiations as per law. The said direction would take care of the grievance of the petitioners and apprehension

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NC: 2024:KHC:2098 WP No. 25131 of 2023 C/W WP No. 25590 of 2023 WP No. 25600 of 2023 WP No. 25601 of 2023 regarding violation of the right under Article 300-A of the Constitution of India.

8. Accordingly, petitions are disposed off.

Sd/-

JUDGE VP