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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(2)(e) in Uttarakhand Water Management and Regulatory Act, 2013

(e)the particulars to be furnished, and the form and manner for furnishing information, particulars, documents, accounts and books by the persons involved in the water distribution and supply of use of water.