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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ii) in Rajasthan Pensions Act, 1958

(ii)"State" or "State of Rajasthan" means the new State of Rajasthan as formed by section 10 of the States Reorganization Act, 1956 (Central Act 37 of 1956).