Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 39 in The Punjab Borstal Rules 39. Superintendent to maintain a Register of licenses. - A register of licenses shall be maintained by the Superintendent and shall be laid before the Committee at least once in every two months.
