Section 33(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 33(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(iv)to act, subject to the rules made in this behalf, as the main channel of correspondence between the State Government on the one hand and the Kshettra Panchayats and Gram Panchayats on the other;

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State of Uttar Pradesh - Subsection

Section 33(1)(iv) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961