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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(1)(b) in Arunachal Pradesh Municipal Elections Act, 2009

(b)the result of the election has been materially affected by any act or omission in violation of the provisions of this Act or the rules made thereunder, or.