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State of Tamilnadu - Section

Section 8A in The Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009

8A. Passing of Tamil Language Test.

- Every person appointed to a post whose First Language is other than Tamil should pass the Tamil Language Test conducted by the Tamil Nadu Public Service Commission within the period of probation (i.e. 2 years) Public Service Commission within the period of probation (i.e. 2 years) failing which, the increments will be stopped from 3rd year onwards till they qualify. In the case of direct recruitees, they must pass the Tamil Language Test within the period of 5 years from the date of entry in service. Otherwise their service will be terminated forthwith.
Post Time allowed
Person appointed by direct recruitment to the posts in SI. No.1 to 6 Within the period of probation
Person appointed by promotion to the posts in SI. No. 1 to 6 Within the period of probation