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Gujarat High Court

Vitthodar Vividh Karyakari Seva ... vs State Of Gujarat & 4 on 4 October, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                      C/SCA/16941/2016                                             ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         SPECIAL CIVIL APPLICATION NO. 16941 of 2016

         ==========================================================
                   VITTHODAR VIVIDH KARYAKARI SEVA SAHAKARI MANDALI
                                    LTD....Petitioner(s)
                                          Versus
                          STATE OF GUJARAT & 4....Respondent(s)
         ==========================================================
         Appearance:
         MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                         Date : 04/10/2016


                                          ORAL ORDER

Notice returnable on 06.10.2016.

Direct service is permitted today.

(N.V.ANJARIA, J.) cmjoshi Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Oct 05 03:20:56 IST 2016