Gujarat High Court
Vitthodar Vividh Karyakari Seva ... vs State Of Gujarat & 4 on 4 October, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/16941/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 16941 of 2016
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VITTHODAR VIVIDH KARYAKARI SEVA SAHAKARI MANDALI
LTD....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
MR VC VAGHELA, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 04/10/2016
ORAL ORDER
Notice returnable on 06.10.2016.
Direct service is permitted today.
(N.V.ANJARIA, J.) cmjoshi Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Oct 05 03:20:56 IST 2016