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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Goa - Subsection

Section 123(1) in The Goa Co-operative Societies Act, 2001

(1)No society shall open a branch or a place of business outside the State of Goa, and no co-operative society registered under any law in any other State shall open a branch or a place of business in the State of Goa, without the permission of the Registrar.