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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 26 in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

26. Act to override other laws.

- The provisions of this Act and the rules made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force, or any custom, usage, or contract or decree or order of a Court or other authority.