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Rajasthan High Court - Jodhpur

Sukhvinder Kaur And Anr vs Harpreet Kaur And Ors on 5 April, 2021

Author: Arun Bhansali

Bench: Arun Bhansali

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil First Appeal No. 325/2017

                                   Sukhvinder Kaur And Anr.
                                                                                                     ----Appellant
                                                                      Versus
                                   Harpreet Kaur And Ors.
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Nitesh Mathur
                                   For Respondent(s)        :     Mr. Dron Kaushik.



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 05/04/2021 On 20.11.2019, fresh notice was issued to the respondent No.1 and learned counsel for the appellant was required to give fresh address. However, the requisites have not been filed so far.

The same may now be filed within a period of four weeks, failing which, the appeal, qua respondent No.1, shall stand dismissed without reference to the Court.

(ARUN BHANSALI),J 63-Rmathur/-

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