Rajasthan High Court - Jodhpur
Sukhvinder Kaur And Anr vs Harpreet Kaur And Ors on 5 April, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 325/2017
Sukhvinder Kaur And Anr.
----Appellant
Versus
Harpreet Kaur And Ors.
----Respondent
For Appellant(s) : Mr. Nitesh Mathur
For Respondent(s) : Mr. Dron Kaushik.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 05/04/2021 On 20.11.2019, fresh notice was issued to the respondent No.1 and learned counsel for the appellant was required to give fresh address. However, the requisites have not been filed so far.
The same may now be filed within a period of four weeks, failing which, the appeal, qua respondent No.1, shall stand dismissed without reference to the Court.
(ARUN BHANSALI),J 63-Rmathur/-
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