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[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(6) in The Coal Mines Regulations, 2011

(6)In addition to the lights required to be provided under this regulation, fluorescent or luminescent path finder or indicator of a type approved by the chief Inspector shall be provided all along the travelling roadway and if the escape route in the mine.