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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1)(c) in The Pandharpur Temples Act, 1973

(c)the various types of pujas to be performed in the Temples, persons who may perform the pujas either by themselves or through pujaris employed by the Committee and the issue or permits in that behalf, the charges to be paid for performing different types of pujas.