Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

State Of Maharashtra Food And Drug Admn. ... vs M/S Ruchi Soya Industries Ltd. Through ... on 7 December, 2020

Bench: A.S. Chandurkar, Nitin B. Suryawanshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 158 OF 2016

 State Of Maharashtra Food And Drug Admn. ....PETITIONER
 Through Adjudicating Officer, Shivaji S. Desai
 And 2 Other
             V/S
 M/s Ruchi Soya Industries Ltd. Through Its ....RESPONDENT

Auth. Representative Mr. Mukesh S/o S. Gaidhane And Othe GOVERNMENT PLEADER for Petitioner MANISH RAJENDRA JOHARAPURKAR for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 7th December, 2020 P.C. :

Heard Mr. K.L. Dharmadhikari, AGP for Appellant, Mr. M.R. Johrapurkar, Adv. for Respondent Sole. S.O. to 08/12/2020 at END OF BOARD.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 07/12/2020 ::: Downloaded on - 08/12/2020 06:32:44 :::