Bombay High Court
State Of Maharashtra Food And Drug Admn. ... vs M/S Ruchi Soya Industries Ltd. Through ... on 7 December, 2020
Bench: A.S. Chandurkar, Nitin B. Suryawanshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 158 OF 2016
State Of Maharashtra Food And Drug Admn. ....PETITIONER
Through Adjudicating Officer, Shivaji S. Desai
And 2 Other
V/S
M/s Ruchi Soya Industries Ltd. Through Its ....RESPONDENT
Auth. Representative Mr. Mukesh S/o S. Gaidhane And Othe GOVERNMENT PLEADER for Petitioner MANISH RAJENDRA JOHARAPURKAR for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI, JJ DATE : 7th December, 2020 P.C. :
Heard Mr. K.L. Dharmadhikari, AGP for Appellant, Mr. M.R. Johrapurkar, Adv. for Respondent Sole. S.O. to 08/12/2020 at END OF BOARD.
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