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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(7) in Arunachal Pradesh Municipal Act, 2007

(7)The annual statements prepared under sub-section (2) of section 107 and sub-section *(1) of section 119 together with the reports prepared under sub-section (1) of section 85 and under sub-section (2) of section 278 shall be enclosed with the budget estimate.