Calcutta High Court (Appellete Side)
Tarun Kumar Halder vs Bharat Petroleum Corporation Limited ... on 3 February, 2026
03-02-2026
ct no. 10
Sl. 3
RP
WPA 28150 of 2025
Tarun Kumar Halder
-Versus-
Bharat Petroleum Corporation Limited (HPCL) & Ors..
Mr. Amal Jyoti Sengupta
...for the petitioner
Mr. Sanjib Kr. Mal,
Ms. Shomrita Das,
Mr. Shomrik Das
... for the respondent nos. 1 & 2
The instant matter appears for a correction in the cause title of WPA 28150 of 2025 which should be read as Tarun Kumar Halder vs. Bharat Petroleum Corporation Limited (HPCL) & Ors. in place and stead of Sanuara Bibi vs. State of West Bengal & Ors. and the remaining portion of the order dated 21.01.2026 shall remain unaltered.
(Smita Das De, J.)