Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] Union of India - Subsection Section 3(4)(b) in United Bank of India (Employees') Pension Regulations, 1995 (b)The provisions of Bank Employees' Pension Regulations, 1995 shall not be applicable to those who join the services of the bank on or after 1.4.2010.