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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Meghalaya - Subsection

Section 13(3) in The Meghalaya Prevention Of Gambling Act, 1970

(3)If any person contravenes the circumstances in which and conditions subject to which any game or sport is exempted under the provisions of sub-section (2), he shall be punishable with fine which may extend to two hundred rupees.