Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Odisha - Subsection Section 33(b) in The Orissa Grama Panchayats Election Rules, 1965 (b)A candidate dies after the publication of the final list of contesting candidates under Sub-rule (5) of Rule 32 and before the commencement of poll;
