Supreme Court - Daily Orders
Bdr Pharmaceuticals International ... vs Icici Lombard General Insurance Pvt. ... on 3 December, 2018
ITEM NO.47 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Civil Appeal No(s). 159/2018
BDR PHARMACEUTICALS INTERNATIONAL PVT. LTD. Appellant(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE PVT. LTD. Respondent(s)
)
Date : 03-12-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Jai Pratap, Adv.
Mr. Nikhilesh Krishnan, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.12.06 12:49:37 IST Reason: