Madhya Pradesh High Court
In The Matter Of Shobha Soya Oil Product vs Nill on 14 August, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
COMP No. 5 of 2009
(IN THE MATTER OF SHOBHA SOYA OIL PRODUCT Vs )
Dated : 14-08-2023
Shri Anuj Gupta, learned counsel for the petitioner.
None for respondent.
Learned counsel for the petitioner informs this Court that today only counsel is causing appearance on behalf of petitioner by filing Vakalatnama therefore, he sought a week's time.
As prayed, list the case in the week commencing 28.08.2023.
(ANAND PATHAK) JUDGE Ashish* Signature Not Verified Signed by: ASHISH CHAURASIA Signing time: 14-08-2023 07:41:49 PM