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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Textile Undertakings (Nationalisation) Act, 1995

(d)"Custodian" means a Custodian appointed under section 4 of the Textile Undertakings (Taking Over of Management) Act, 1983 (40 of 1983.) or under section 4 of the Laxmirattan and Atherton West Cotton Mills (Taking Over of Management) Act, 1976, (98 of 1976.) as the case may be; 3 (e) "National Textile Corporation" means the National Textile Corporation Limited formed and registered under the Companies Act, 1956; (1 of 1956.)