Delhi High Court - Orders
Sudershan Kumar Bhalla vs Uoi & Ors on 12 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~R-228
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 445/2008
SUDERSHAN KUMAR BHALLA ..... Appellant
Through: None.
versus
UOI & ORS ..... Respondent
Through: Ms. Kusum Dhalla, APP for State
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 12.04.2022 There is no appearance on behalf of the appellant. Issue Court notice to counsel for the appellant, returnable on 2nd August 2022.
List the matter in the category of "Regular Matters". Latest nominal roll of the appellant be called for the next date of hearing, if required. Order be communicated to the Jail Superintendent for compliance.
CHANDRA DHARI SINGH, J APRIL 12, 2022 Aj Signature Not Verified Signed By:GAURAV SHARMA Signing Date:14.04.2022 12:10:33