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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(e) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(e)"Master Plan" means master plan prepared and notified under the Punjab Regional and Town Planning and Development Act, 1995;