Section 30 in Faridabad Complex (Regulation and Development) Act, 1971
30. Erection or re-erection of buildings etc. in controlled area.
- Except as provided hereinafter, no person shall erect or re-erect any building or make or extend any excavation or lay out any means of access to a road in a controlled area save in accordance with the plans and the restrictions and conditions referred to in section 29 and with the previous permission of the Chief Administrator.
