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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(1)(e) in Conduct of Elections Rules, 1961

(e)[ the packets of the declarations by electors and the attestation of their signatures; [Substituted by S.O. 5573, dated 23.12.1971. ]