Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Punjab - Subsection Section 75(3) in Northern India Canal and Drainage Act, 1873 (3)the person by whom, and the time, place or manner at or in which anything for the doing of which provision is made under this Act, shall be done;
