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[Cites 0, Cited by 0] [Section 70] [Entire Act]

British India - Subsection

Section 70(11) in The Northern India Canal And Drainage Act, 1873

(11)passes, or causes animals or vehicles to pass, on or across any of the works, banks or channels of a canal or drainage- work contrary to rules made under this Act, after he has been desired to desist therefrom;