[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 19 in Punjab Regulation of Wood Based Industries Rules, 2019
19. Repeal and savings.
- The Punjab Regulation of Saw Mills, Veneer and Plywood Industries Rules, 2006, are hereby repealed :Provided that any order issued or any action taken under the rules, so repealed, shall be deemed to have been issued or taken under the corresponding provisions of these rules.Form - I(See rule 8)| Photograph of applicant |
| 1. Name of the Applicant (Block Capitals) | |
| (Owner, Partners, Director etc.) | : ............................................ |
| 2. Father's Name | : ............................................ |
| 3. Adhar Card No. (copy attached) | : ............................................ |
| 4. Postal Address | : ............................................ |
| 5. Permanent home Address | : ............................................. |