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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3)(d) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(d)Change in place of corporate/registered office, if such change is not within same city in which case the same may be informed;